Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(2) in Gujarat Sales Tax (Amendment) Act, 1977 (2)in entry 8, in columns 3 and i, for the expression "Do" the words "Eight paise in the rupee" shall be substituted.
