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State of Maharashtra - Section

Section 8 in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

8. Determining the pay-scale admissible to the Head and admissibility of posts of Assistant Head, Supervisors etc.

(1)Admissibility of-
(a)the scale of pay to the post of Head in any school, and
(b)the post of Assistant Head, and the number of posts of Supervisors and other teaching and non-teaching staff, shall be determined on the basis of the strength of students on the roll or the number of divisions of the school, as the case may be, as on the 1st August of a year.
(2)After the appointments to the teaching and non-teaching posts are made the names and particulars of qualifications and experience of the persons so appointed shall be forwarded within a fortnight from the date of each such appointment to the Education Officer and in the case of Junior College of Education to the Deputy Director.