Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Satya Devi Chauhan vs . State Of H.P. & Anr. on 13 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Satya Devi Chauhan vs. State of H.P. & Anr.

CWP No. 3571 of 2022 .

13.06.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Additional Advocate General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General, and Mr. Rajat Chauhan, Law Officer for respondent No.1.

Mr. Vikrant Thakur, Advocate, for respondent No.2.

r Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General and Mr. Vikrant Thakur, Advocate, appear and waive service of notice on behalf of respondents No.1 & 2. Reply/instructions be filed/obtained within two days. List on 15th June, 2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 13th June, 2022 (himani/raman) ::: Downloaded on - 13/06/2022 20:04:25 :::CIS