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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Assam - Subsection

Section 45(2) in The Bodoland Autonomous Council Act, 1993

(2)The officers posted to the Council Area shall be accountable to the General Council for their performance and the assessment of their works recorded by the Executive Council shall be incorporated in their Annual Confidential Reports by the Government.Funds and audit