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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(i) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(i)The candidate should be of Indian Nationality and should satisfy the Local/Non-Local status requirements as laid down in the Andhra Pradesh Educational Institutions (Regulation of admission) Order, 1974 as subsequently amended for admission into [Colleges of Education i.e., Aided, Un-aided, Government and University Colleges] [Substituted 'Category-A seats in Un-Aided Colleges of Education and for all seats in University Colleges' by Notification No. G.O.Ms. No. 98, dated 6.12.2006 (w.e.f. 16.11.2006).].