Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

4. Eligibility Criteria for Admission.

- The eligibility criteria for admission into B.Ed. Courses shall be as mentioned below:
(i)The candidate should be of Indian Nationality and should satisfy the Local/Non-Local status requirements as laid down in the Andhra Pradesh Educational Institutions (Regulation of admission) Order, 1974 as subsequently amended for admission into [Colleges of Education i.e., Aided, Un-aided, Government and University Colleges] [Substituted 'Category-A seats in Un-Aided Colleges of Education and for all seats in University Colleges' by Notification No. G.O.Ms. No. 98, dated 6.12.2006 (w.e.f. 16.11.2006).].
(ii)The candidates should have obtained a Degree from any University in Andhra Pradesh or a recognized University outside Andhra Pradesh for entry into B.Ed. Courses into University/ Government /Private Colleges.
(iii)[ Candidates who have passed the qualifying examination i.e.,B.A./B.Sc./ B.Com/B.Sc. (Home Science)/BCA/ BBM with an aggregate of 50% of marks and above are alone eligible for admission into B.Ed., course. However, in case of SC/ST candidates a mere pass is sufficient;] [Substituted by Notification No. G.O.Ms. 37, dated 26.5.2007 (w.e.f.16.11.2006).]
(vi)Candidates belonging to "OC" and "BC" Communities shall secure 35% marks (53/150) in Ed.CET/Ed.CET-AC to become eligible for admission. However there shall be no minimum qualifying marks in respect of SC/ST candidates and above are alone eligible for admission into B.Ed. Course. However, in case of SC/ST candidates a mere pass is sufficient.
(iv)Candidates possessing B.E./B.Tech./ M.B.B.S./Ag.B.Sc./B.V.S.C./ B.H.M.T./B. Pharmacy and such other professional and job Oriented Degree Courses like L.L.B. are not eligible for admission into B.Ed. Course. Candidates possessing a Master Degree without having undertaken Undergraduate study are not eligible for admission.
(v)Candidates should have obtained a rank either in Ed.CET or Ed.CET-AC conducted for the academic year concerned and should satisfy the eligibility qualifications prescribed as below for each Methodology.
Methodology Eligibility
Mathematics : Candidates with B.A./B.Sc. with Mathematics as one of the groupsubjects and B.C.A. candidates with Mathematics at Intermediatelevel as a group subject.
Physical Sciences : Candidates with B.Sc., who have studied Physics and Chemistry orallied material sciences under Part-II group subjects and B.C.A.candidates with Physical Sciences (Physics and Chemistry) atIntermediate level as group subject.
Biological Sciences : Candidates with B.Sc. /B.Sc. (Home Science) who have studiedBotany and Zoology or allied life sciences under Part-II groupsubjects and B.C.A. students with Biological Sciences atIntermediate level as group subject.
Social Studies : All candidates with B.A./B.Com/B.B.M/ B.C.A. students withSocial Sciences at Intermediate level as group subject.
(vi)Candidate Belonging to "OC" and "BC" Communities shall secure 35% marks(53/150) in Ed. CET/Ed. CET-AC to become eligible for admission. However there shall be no minimum qualifying marks in respect of SC/ST candidates for allotment of seats under their own respective Categories and there shall be no minimum qualifying marks in respect of Women candidates who appeared for Mathematics/Physical Science subject for allotment of seat.
However, the candidates belonging to SC/ ST Communities, Women candidates who appeared for Mathematics/Physical Sciences, shall secure the minimum qualifying marks of 35% i.e. 53 marks out of 150 in the Ed.CET/Ed.ECT-AC to claim a seat under NCC/Sports and Games/Physically Handicapped/Children of Armed Personnel quota.
(vii)Candidates should have completed the age of 19 years as on 1st July of the academic year concerned.
(viii)The minority status of the students shall be decided as per orders issued in G.O.Ms.No. 57 School Education (Trg-A-1) Department dated 21-3-2006.