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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(ii) in Rules for Identification of Tourist Place or Zone in Jharkhand State

(ii)Flow of Visitors - Flow of Tourists/Visitors to that particular place or zone within Jharkhand or from outside Jharkhand and foreign countries in the last three years.