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State of Jharkhand - Section

Section 4 in Rules for Identification of Tourist Place or Zone in Jharkhand State

4. General Criteria for identification/notification of tourist place.

- General Criteria for identification of tourist place or zone will be as follows ;
(i)Importance of the site from Tourists/Visitors viewpoint (the main USP of the place)
(ii)Flow of Visitors - Flow of Tourists/Visitors to that particular place or zone within Jharkhand or from outside Jharkhand and foreign countries in the last three years.
(iii)For all historical/pilgrimage centers, the antecedents of the site. (How old is the site and its Cultural significance)
(iv)Connectivity available like nearest Rail head, Road & water route (distances).
(v)Possibility to increase the number of visitors if the place is identified and developed (Projection of tourist footfall).
(vi)Present infrastructure available-proximity to Tourist centre such as units like Hotels, Dharamasalas, Inspection Bhawan, Guest House, Revenue Rest Shed.
(vii)Availability of problem-free/encroachment-free admissible Government Land, for proposed site & its future development.
(viii)Dovetailing of funds already initiated by District administration for the development of the site and possibility of other sources of funding like CSR, Donation etc.
(ix)Existence of a Trust/Board/Committee for development of future upkeep of facilities.
(x)Prospective Areas from where Tourists can be expected to come.