Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Uttar Pradesh - Subsection Section 85(d) in U.P. Revenue Code (Amendment) Act, 2016 (d)in Hindi version, in clause (h), for the words ^^vkSj izfr 'kk[kk vuqlkj HkkbZ dk iq= the words ^^vkSj HkkbZ dk iq= izfr 'kk[kk vuqlkj shall be substituted.
