Section 85 in U.P. Revenue Code (Amendment) Act, 2016
85. Amendment of Section 110.
- In Section 110 of the said Code -(a)in Hindi version, in the marginal heading, for the words ^^Hkw/kkjd dk mRrjkf/kdkjh the words ^^Hkw/kkjd dk mRrjkf/kdkj shall be substituted;(b)for clause (a), the following clause shall be substituted, namely -"(a) son, unmarried daughter, son's son, son's son's son, predeceased son's widow, and predeceased son's predeceased son's widow, in equal shares per stirpes:Provided firstly that the nearer shall exclude the remoter in the same branch: Provided secondly that a widow who has remarried, shall be excluded;(c)in clause (c), the words "unmarried daughter;" shall be omitted;(d)in Hindi version, in clause (h), for the words ^^vkSj izfr 'kk[kk vuqlkj HkkbZ dk iq= the words ^^vkSj HkkbZ dk iq= izfr 'kk[kk vuqlkj shall be substituted.
