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State of Madhya Pradesh - Section

Section 62 in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

62. Duties of Police Officers.

- If shall be the duty of every police officer to communicate, as soon as may be, to the Market Committee any information which he receives regarding any attempt to commit or the commission of any offence against this Act or any rule or bye-law made thereunder and to assist the Secretary or any officer or servant of the Market Committee demanding his aid in the exercise of his lawful authority.