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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2) in The West Bengal Schools (Control of Expenditure) Act, 2005

(2)The District Level Inspection Team shall consist of the following members :-
(a)a nominee of the Board;
(b)a nominee of the Council;
(c)a nominee of the Board of Madrasah;
(d)the District Inspector of Schools (Secondary Education).