Section 8 in The West Bengal Schools (Control of Expenditure) Act, 2005
8. Constitution of District Level Inspection Team.
(1)The State Government may, by order, constitute a District Level Inspection Team for each district.(2)The District Level Inspection Team shall consist of the following members :-(a)a nominee of the Board;(b)a nominee of the Council;(c)a nominee of the Board of Madrasah;(d)the District Inspector of Schools (Secondary Education).(3)The District Inspector of Schools (Secondary Education) shall be the Member-convenor of the said District Level Inspection Team.(4)The District Level Inspection Team shall inspect and enquire into facts and records of the schools, which are under consideration of the State Government for recognition or upgradation, and shall discharge such other duties and perform such other functions as the State Government may, by order, direct for carrying out the purposes of this Act.
