Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Madhya Pradesh - Subsection Section 66(3) in The M.P. Nagarpalika Nirvachan Niyam, 1994 (3)The other covers shall he opened one after another and as each cover is opened, the Returning Officer shall first scrutinise the declaration in Form 19-C contained therein.
