Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(iii) in The Bihar Forest Service Rules, 1953 (iii)[ 'Member of the Service' means a person appointed to service under the provision of these Rules;] [Substituted by S.O.1313 dated 26.12.1989.]
