- In these Rules, unless there is anything repugnant to the subject or context-(i)[ 'Chief Conservator' means the Principal Chief Conservator of Forest;] [Substituted by S.O.1313 dated 26.12.1989.](ii)'Commission' means the Bihar Public Service Commission;(iii)[ 'Member of the Service' means a person appointed to service under the provision of these Rules;] [Substituted by S.O.1313 dated 26.12.1989.](iv)'Part' means a part of these Rules;(v)'Scheduled Castes' means the castes enumerated in Part II of the Constitution (Scheduled Castes) Order, 1950;(vi)'Scheduled Tribes' means the tribes enumerated in Part II of the Constitution (Scheduled Tribes) Order, 1950.(vii)'The Service' means the Bihar Forest Service.
