Madhya Pradesh High Court
Sunil Dubey vs Union Of India on 20 December, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13898 of 2018 (SUNIL DUBEY Vs UNION OF INDIA AND OTHERS) Dated : 20-12-2023 Ms.Lavanya Verma - Advocate for Petitioner.
Shri Amit Kumar Sharma - Government Advocate for State.
Pleadings are complete.
Matter is to be heard finally. Petition is admitted for final hearing.
List this case alongwith Writ Petition No.10568/2017 for final hearing in Part-II of the cause list in week commencing 29.1.2024 on top of the list with clear stipulation that no adjournment will be admissible to the petitioner.
Interim order, if any, shall remain in operation till then.
(VIVEK AGARWAL) JUDGE amit Signature Not Verified Signed by: AMIT JAIN Signing time: 20-12- 2023 19:59:38