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State of Tamilnadu - Section

Section 102A in The Tamil Nadu Cinemas (Regulation) Rules, 1957

102A.

(1)The licensee shall provide such number of approved artificial ventilation equipments as required by the licensing authority. The standard for ventilation shall be 28 cubic meters of fresh air per seat per hour.
(2)Protection guards shall be provided for ceiling fans with less than 2.25 meters clearance; the height between the guard and the floor shall not be less than 2.20 meters.]