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State of Uttar Pradesh - Section

Section 8 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

8. Age.

- A candidate for direct recruitment to the service must have attained the age of 21 years and must not have attained the age of more than 28 years on January 1 of the year in which the recruitment is to be made if the vacancies are advertised during the period January 1 to June 30 and July 1 if the vacancies are advertised during the period July 1 to December 31:Provided that the upper age-limit shall, in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes, dependents of Fighters of Freedom and such other categories as may be notified by the Government from time to time be greater by such number of years as may be specified:Provided further that if any candidate would have been entitled on the basis of his age to appear at the examination in any year in which no such examination was held, he shall be deemed to be entitled on the basis of his age to appear at the next following examination.