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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(b) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(b)requirement of the number of additional teachers, including Head Master, subject teachers and part time teachers/ instructors, separately for classes I to V and classes VI to VIII, calculated, with reference to the norms specified in the Schedule;