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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(3)The School Development Plan shall contain the following details, namely :—
(a)estimates of class-wise enrolment for each year;
(b)requirement of the number of additional teachers, including Head Master, subject teachers and part time teachers/ instructors, separately for classes I to V and classes VI to VIII, calculated, with reference to the norms specified in the Schedule;
(c)physical requirement of additional infrastructure and equipments, calculated with reference to the norms and standards specified in the Schedule;
(d)year-wise additional financial requirement, in respect of (b) and (c) above, including additional requirement for providing special training facility specified in section 4, entitlements of children such as free text books and any other additional financial requirement for fulfilling the responsibilities of the School under the Act.