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State of Assam - Section

Section 34 in The Assam Excise Rules, 2016

34. Samples of medicinal or toilet preparations for analysis.

- The Excise Commissioner may direct that sample of medicinal or toilet preparations or perfume imported under these rules be taken free of cost for the purpose of analysis.Export
(F)Export of India Made Foreign Liquor, Rectified Spirit, Denatured Spirit and Spirituous Preparations Manufactured in Assam.