Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Assam - Subsection Section 34(F) in The Assam Excise Rules, 2016 (F)Export of India Made Foreign Liquor, Rectified Spirit, Denatured Spirit and Spirituous Preparations Manufactured in Assam.
