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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2)(b) in The Prevention of Food Adulteration Rules, 1955

(b)unless otherwise stated-
(i)maximum levels are expressed in mg/kg on a whole product basis,
(ii)all foods refer to raw agricultural products moving in commerce.