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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015

(1)Every person, who is appointed as manager or resident manager shall produce a certificate of fitness before appointment, in Form VII from a Medical Officer not below the rank of a Civil Surgeon.