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State of Tamilnadu - Section

Section 5 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015

5. Appointment of Manager or Resident Manager.

(1)Every person, who is appointed as manager or resident manager shall produce a certificate of fitness before appointment, in Form VII from a Medical Officer not below the rank of a Civil Surgeon.
(2)The Manager or Resident Manager shall ensure accommodation facilities with an average space norms of 40 sq.ft. per child and 120 sq.ft. per woman.AppendixForm -I[See rules 3 (1), 3(6) ]Application Form for Licence and Renewal of Licence