Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Himachal Pradesh - Subsection

Section 114(1)(viii) in The Himachal Pradesh Police Act, 2007

(viii)commits willful trespass into any property belonging to the State or Central Government or any public authority; or