Section 307 in Bihar Education Code, 1961

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State of Jharkhand - Section

Section 307 in Bihar Education Code, 1961

307. Fees rates for other Government Schools.

- (i) The following is the scale of fees prescribed for Government Middle Schools:-

					Rs.
Class VII	..	..	..	..	2.50
Class VI	..	..	..	..	2.50
(G.O. no. 9097-E., dated the 31st December1949.)

(ii)The following scales are prescribed for Backward Tribes and Scheduled Castes in middle schools :-

					Rs.
Class VII	..	..	..	..	0.61
Class VI	..	..	..	..	0.50
(G.O. no. 3535-E., dated the 21st May,1949.)

(iii)Subject to the above notes, District Education Officers are empowered to sanction special rates for middle schools in backward areas and for pupils of the backward Tribes.

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State of Jharkhand - Section

Section 307 in Bihar Education Code, 1961

307. Fees rates for other Government Schools.