Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 307] [Entire Act] State of Jharkhand - Subsection Section 307(iii) in Bihar Education Code, 1961 (iii)Subject to the above notes, District Education Officers are empowered to sanction special rates for middle schools in backward areas and for pupils of the backward Tribes.