Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Haryana - Subsection Section 25(29) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963 (29)[ Sonepat-Bahalgarh Road starting from Sonepat upto Haryana-U.P. Border.] [Added by Haryana Notification No. SO 48/PA41/63/S.18/69 dated 28.5.1969.]
