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[Cites 0, Cited by 5] [Entire Act]

State of Haryana - Section

Section 25 in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

25. Power to make rules.

(1)The Government may, by notification and subject to the condition of previous publication, make rules for carrying out the purposes of this Act.
(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the following matters, namely :-
(a)the manner, in which the plans in respect of controlled area shall be prepared under sub-section (1) of Section 5;
(b)the other manner in which the final plans in respect of a controlled area shall be published;
(c)the Form and contents of the plans in respect of a controlled area and the procedure to be followed and any other matter in connection with the preparation, submission and approval of the plan;
(d)the conditions on which the licences under Section 7 shall be granted or renewed and the fees to be charged for the grant and renewal thereof;
(e)the form in which application for permission or licence shall be made under sub-section (1) of Section 8 and the information which shall be furnished therein;
(f)the principles and condition under which applications for permission or licence under this Act may be granted or refused;
(ff)[ the recovery of the arrears fee and charges under Section 7;] [Clause (ff) inserted vide Haryana Act No. 7 of 2004.]
(g)the form and manner in which the register referred to in sub- section (5) of Section 8 shall be maintained;
(h)the procedure to be followed in hearing appeals under [Sections 10 and 12C] [Substituted vide Haryana Act No. 8 of 2001.], the fees to be paid in respect of, and the document which shall accompany such appeals; and
(i)any other matter which may be prescribed.
The Schedule[See Sections 2(10) and 18]
(1)Grand Trunk Road (from Delhi to Amritsar and on the border with Pakistan)
(2)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(3)Delhi-Mathura Road,
(4)Delhi-Alwar Road.
(5)Delhi-Hissar-Sulebanki Road.
(6)Ambala-Kalka Road.
(7)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(8)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(9)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(10)Panipat-Rohtak-Bhiwani Road.
(11)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(12)Gurgaon-Delhi Road via Qutab.
(13)Sonepat-Rohtak Road
(14)Kharkhauda-Delhi border Road.
(15)Sonepat-Murdha Road
(16)Sonepat-Rathdana Road.
(17)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(18)Sonepat-Gohana Road.
(19)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(20)[ [* * * * *] [Item nos. 20 to 28 added vide Notification Punjab Government No. 385-2TCP- 64/6684 dated 17.3. 1964.]
(21)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(22)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(23)Ambala-Patiala-Sangrur-Barnala-Bhatinda-Malout-Abohar-Rajasthan Border towards Hanumangarh Road.
(24)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(25)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(26)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(27)[* * * * *] [Omitted vide Haryana Adaptation of Laws Order. 1968.]
(28)Patiala-Patran-Narwana-Jind Road.] [Inserted vide Haryana Act No. 8 of 2001.]
(29)[ Sonepat-Bahalgarh Road starting from Sonepat upto Haryana-U.P. Border.] [Added by Haryana Notification No. SO 48/PA41/63/S.18/69 dated 28.5.1969.]
(30)[ [Delhi-Jaipur Road (Portion falling in Haryana State from Gurgaon to State boundary with Rajasthan).] [Items 30 to 53 added by Haryana Government Notification No. SO2/PA- 41/S.63/18/71 dated 31.12.1971.]
(31)New Haryana State Highway direct from mile No. 8 of Ambala-Jagadhri Road to Panchkula through Haryana Territory.
(32)Jind-Gohana Road.
(33)Yamuna Nagar-Billaspur-Sadhaura-Naraingarh-Raipur Rani-Barwala Road.
(34)Ambala-Pehowa-Kaithal-Narwana-Uklana-Fatehabad Road.
(35)Ambala-Jagadhri Road.
(36)Saharanpur-Yamuna Nagar-Ladwa Pipli-Pehowa-Guhla Road.
(37)Kamal-Kaithal Road.
(38)Kaithal-Deoban-Nikuran-Jind Road (Section Deoban to Nikuran).
(39)Panipat-Assandh-Deoban-Kaithal Road.
(40)Karnal-Assandh-Jind-Hansi Road.
(41)Jind-Rohtak-Jhajjar-Rewari Road.
(42)Narnaul-Mohindergarh-Dadri-Bhiwani-Hansi-Barwala-Tohana Road.
(43)Hissar-Sewani-Singhni Road.
(44)Bhiwani-Loharu Road.
(45)Hissar-Tosham-Bhiwani Road.
(46)Bahadurgarh-Jhajjar-Kosli-Kanina-Mohindergarh Road.
(47)Jhajjar-Dadri-Loharu Road.
(48)Bahadurgarh-Badli-Gurgaon-Pali-Ballabgarh Road.
(49)Palwal-Sohna-Rewari-Narnaul Road.
(50)Uklana-Hissar Road.
(51)Gohana-Meham-Bhiwani Road.
(52)Jind-Safidon Road.
(53)Jhajjar-Sampla-Kharkhauda Road.]
(54)[Gurgaon-Faridabad Road]
(55)[Delhi-Gurgaon (via Dundahera) Road.
(56)Kala-Amb-Ambala Road.
(57)Kala-Amb-Sadhaura-Shahbad Thol Road.
(58)Jagadhari-Paonta Road.
(59)Kunjpura to Karnal Road.
(60)Kaithal to Khanauri upto State Border.
(61)Jind-Barwala-Agroha-Adampur-Bhadra (Upto Rajasthan Border)
(62)Hansi-Tosham-Satnali.
(63)Jind-Mundhal-Bhiwani Road.
(64)Rewari-Dahina-Kanina Road.
(65)Mohindergarh-Satnali-Loharu.
(66)Gurgaon-Rewari Road via Pataudi (Upto Rajasthan Border).
(67)Narnaul-Singhana (Upto State Boundary).
(68)Karnal-Kaur-Peohwa-Patiala.
(69)Karnal-Ladwa-Shahbad.
(70)Gohana-Safidon (via Jagsi)
(71)Kaithal-Patiala Road (Upto Haryana Border)
(72)Shahajahanpur to Rewari.
(73)Jhajjar-Farukhnagar Chandu Road.
(74)Nizampur-Narnaul.
(75)Sewani Jhumpa-Rajgarh.
(76)Budhlana-Ratia-Fatehabad-Bhattu-Bhadra.
(77)Sardulgarh-Sirsa-Ellenabad.
(78)Mile 8 from Saha on Ambala-Jagadhri Road to Shahbad.
(79)Panipat to Sanauli upto U.P. Border.
(80)Faridabad to Dankaur upto U.P. Border.
(81)Dabwali-Chautala (Upto State Border).
(82)Pinjore-Nalagarh (Upto State Border)
(83)Panchkula-Morni Road.
(84)Jhajjar-Badli to Delhi Border.
(85)Satnali-Bhadra Jui-Kairu-Tosham.
(86)Dadri-Jhajju Kalan-Kadam Satnali.
(87)Nizampur-Nangal-Durgu-Nangal Chaudhry.
(88)Narunaul-Nangal Chaudhry-Badhwal.
(89)Hodel-Punhana Nagina.
(90)Hodel-Utwar-Nuh-Taoru-Pataudi-Patauda.
(91)Pali-Dhauj-Sohna.
(92)Palwal-Hathin-Utwar-Bhadas.
(93)Palwal-Mandokoula-Nuh Road.
(94)Mehrauli-Gurgaon Road to Faridabad.]
(95)[ Karnal-Meerut Road (Upto U.P. Border).
(96)Approach road from Panipat-Sanauli Road to village Kala Amb (Historical place).] [Added vide Haryana Notification No. 10DP-92/11746 dated 14-8-1992.]NotificationsSelected Notifications under Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963)Haryana Government, Town and country Planning Department, Order dated the 27th December, 2005No. 18655. - In exercise of the powers conferred by Section 11 of the Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 (Punjab Act No. 41 of 1963), Governor of Haryana hereby makes the following directions to the Director, Town and Country Planning, with reference to implementation of Haryana, Industrial Policy-2005, for facilitation for industrial units coming up in areas developed by State Agency :-