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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(10)(b) in The Coal Mines Regulations, 2017

(b)If the Chairman is absent for any reason, members present shall elect one from among themselves to preside over the meeting; and the member so elected shall, for the purposes of that meeting, have all powers of the Chairman.