Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Nagaland - Subsection Section 68(2) in Nagaland Municipal Act, 2001 (2)All Officers and employees of the Municipal Council or Town Council, as the case may be, shall be subordinate to the Executive Officer.
