Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Telangana - Subsection Section 43(3) in Telangana State Electrical Licensing Regulations, 2018 (3)The Contractor shall also give prompt intimation to the Secretary about the termination of the permit holders who do not get their permits renewed at once.
