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State of Telangana - Section

Section 43 in Telangana State Electrical Licensing Regulations, 2018

43. Notice of Appointment or Termination of Service of Personnel on the Staff of the Contractor.

(1)Whenever a Supervisor/Wiremen or an apprentice is appointed by a Contractor, the Contractor shall make a report to the Secretary giving the Permit number of the appointee and the date of appointment also with a declaration from every such appointed person of his having joined the said Contractor's service specifying the date of joining.
(2)If the holder of a Competency Certificate in the employment of a Licensed Contractor, leaves the services or if his service is otherwise terminated, due intimation of such termination shall be given to the Secretary both by him and by the Contractor immediately.
(3)The Contractor shall also give prompt intimation to the Secretary about the termination of the permit holders who do not get their permits renewed at once.