Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 149 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

149. Flooding.

- The employer shall ensure at construction site of a building or other construction work that-
(a)water tight bulkhead doors are installed at the entrance of a tunnel to prevent flooding during a tunnelling work where more than one tunnel is driven from a shaft;
(b)all necessary measures are taken to ensure that no building worker is trapped in any isolated section of a tunnel when any bulk-head door of such tunnel is closed;
(c)where there is likelihood of flooding or water rushing into a tunnel during a tunnelling work, arrangements are made for immediate starting of water pumps to take out water of such flooding or water rushing and for giving alert signal to the building workers and other persons to keep them away from danger.