Section 1A(2)(b) in The Subsidiary Rules

[Cites 0, Cited by 0] [Section 1A(2)] [Section 1A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1A(2)(b) in The Subsidiary Rules

(b)in relation to any particular office, a day on which such office is ordered, by notification of the Government in the Gazette, to be closed for the transaction of Government business without reserve or qualification, and in the case of judicial officers, holidays notified by the High Court of Judicature at Allahabad and the Chief Court of Oudh.

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State of Uttar Pradesh - Subsection

Section 1A(2)(b) in The Subsidiary Rules