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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan River Basin and Water Resources Planning Rules, 2015

(1)Notice of meeting shall be signed by the Commissioner on behalf of the Chief Secretary, Member-Secretary of the Council, and be ordinarily given to every Member at least seven clear days before the meeting.