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State of Rajasthan - Section

Section 9 in Rajasthan River Basin and Water Resources Planning Rules, 2015

9. Meetings of the Council.

(1)Notice of meeting shall be signed by the Commissioner on behalf of the Chief Secretary, Member-Secretary of the Council, and be ordinarily given to every Member at least seven clear days before the meeting.
(2)The agenda notes of the meeting shall be circulated to the Members at least seven clear days before the meeting is held.
(3)The minutes of the Council shall be recorded by the Commissioner under his signature in a book kept for the purpose.