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State of Punjab - Section

Section 78 in The Punjab Capital (Development and Regulation) Building Rules, 1952

78. Uniformity in treads and risers in staircases.

- Treads and risers of each flight of a staircase or of several flights in the same staircase in a public or a warehouse and industrial or a residential building shall be of uniform width and height except where prior dispensation is specifically obtained from the Chief Administrator for architectural effect.[79. 'Location of Staircase'. - The staircase in any building shall be so located that the travel distance on the floor shall not exceed 30 m.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]