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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 15 in The Orissa Survey and Settlement Rules, 1962

15. Repairs to and renewal of survey marks.

(1)A survey mark shall be deemed to require repair when it is-
(i)out of its correct position; or
(ii)entirely covered with earth or overgrown with vegetation so as to be invisible or inaccessible for purpose of measurement.
(2)A survey mark shall be deemed to require renewal when it is missing or damaged :Provided that where survey marks have been set up at corners and bends of fields in any previous survey, the repairs to and renewal of such survey marks shall not be made.