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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1) in The Orissa Survey and Settlement Rules, 1962

(1)A survey mark shall be deemed to require repair when it is-
(i)out of its correct position; or
(ii)entirely covered with earth or overgrown with vegetation so as to be invisible or inaccessible for purpose of measurement.