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[Cites 0, Cited by 3] [Entire Act]

State of West Bengal - Section

Section 1 in The Howrah Municipal Corporation Act, 1980

1. Short title, application and commencement.

(1)This Act may be called the Howrah Municipal Corporation Act, 1980.
(2)It shall apply to Howrah as defined in this Act.
(3)It shall come into force on such date as the State Government may, by notification, appoint.