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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(ix) in Govind Guru Tribal University at Banswara Act, 2012

(ix)[ the Director/Commissioner of college Education, Rajasthan;] [Added by Rajasthan Act No. 10 of 2016, dated 18.4.2016.]
(III)Nominated Members-