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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(d) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(d)The Controller shall furnish to the Secretary by the 25th of every month a statement showing cash receipts into the Fund, cash payment out of the Fund and the actual cash balance in the Fund at the close of the preceding month in form N.C.D.S. PFR-24, with a copy forwarded to the Under Secretary to Government in the Finance Department.