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State of Madhya Pradesh - Section

Section 60 in The M.P. Workmen's Compensation Rules, 1962

60. Allowance of witnesses.

- In cases where a Commissioner has to issue summons to a witness either at the instance of a party to a proceeding before him, or on his own initiative, the allowances to be paid to the witness according to the scale for the time being in force with respect to witnesses in Civil Courts in Madhya Pradesh.