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State of Punjab - Section

Section 8 in The Punjab Market Committees (Class IV) Service Rules, 1989

8. Method of recruitment and qualifications.

(1)Subject to the provisions of sub-rule (4), appointments to the Service shall be made in the manner specified in Appendix 'B' ;Provided that no person shall be appointed on daily wages or on ad hoc basis.
(2)No person shall be appointed to a post in the Service unless he possesses the qualifications and experience as specified against that post in Appendix 'B'.
(3)The following percentage of posts in the Service shall be reserved for making recruitment by direct appointment :-
(i)for members of the Scheduled Castes, 25 per cent
(ii)for members of the Backward Classes, 5 per cent
Provided that reservation in the case of sportsmen, handicapped persons, freedom fighters or for any other category of persons shall also be up to such percentage as may, from time to time be specified by the Government of Punjab for the corresponding service under it.