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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(3) in The Punjab Market Committees (Class IV) Service Rules, 1989

(3)The following percentage of posts in the Service shall be reserved for making recruitment by direct appointment :-
(i)for members of the Scheduled Castes, 25 per cent
(ii)for members of the Backward Classes, 5 per cent
Provided that reservation in the case of sportsmen, handicapped persons, freedom fighters or for any other category of persons shall also be up to such percentage as may, from time to time be specified by the Government of Punjab for the corresponding service under it.