Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(4)(b) in The Darjeeling Gorkha Hill Council Act, 1988

(b)The Principal Secretary shall be responsible for the maintenance of the records of the Council.