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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(4) in The Darjeeling Gorkha Hill Council Act, 1988

(4)[ (a) The Principal Secretary shall act under the direction of the Chief Executive Councillor.] [Sub-sections (1), (2) and (4) substituted by W.B. Act 3 of 1994.]
(b)The Principal Secretary shall be responsible for the maintenance of the records of the Council.